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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(i) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(i)white washing, painting etc. including erection of false ceiling in any floor at the permissible clear height provided the false ceiling in no way can be used as a loft/ mezzanine floor etc.'