Gauhati High Court
India Medtronic Private Limited Having ... vs The State Of Assam Represented By The ... on 30 May, 2019
Author: Ajit Borthakur
Bench: Ajit Borthakur
Page No.# 1/2
GAHC010265772018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA 346/2018
1:INDIA MEDTRONIC PRIVATE LIMITED HAVING ITS REGISTERED OFFICE
AT 1241, SOLITAIRE CORPORATE PARK, BUILDING NO.12, ANDHERI
GHATKOPAR LINK ROAD, CHAKALA, ANDHERI EAST, MUMBAI 400093,
MAHARASHTRA, THROUGH AUTHORISED REPRESENTATIVE SRI
BISWAJIT CHAKRABORTY (AGE 35 YRS)
VERSUS
1:THE STATE OF ASSAM REPRESENTED BY THE COMMISSIONER AND
SECY. TO THE GOVT. OF ASSAM, HEALTH AND FAMILY WELFARE DEPTT.,
DISPUR, GUWAHATI 781006
2:MISSION DIRECTOR OFFICE OF THE MISSION DIRECTOR NATIONAL
HEALTH MISSION SAIKIA COMMERCIAL COMPLEX SHRINAGAR PATH
CHRISTIANBASTI G.S. ROAD GUWAHATI 781005
3:JOHNSON AND JOHNSON PVT. LTD. HAING ITS REGISTERED OFFICE AT
L.B.S. MARG MULUND (W) MUMBAI 400080 MAHARASHTRA THROUGH
DIRECTOR ALSO AT 501 ARENA SPACE OFF JVLR JOGESHWARI EAST
MUMBAI 400060 MAHARASHTRA
Advocate for the Petitioner : MR S DUTTA
Advocate for the Respondent : SC, HEALTH
BEFORE
HON'BLE THE CHIEF JUSTICE (ACTING)
HON'BLE MR. JUSTICE AJIT BORTHAKUR
ORDER
Date : 30-05-2019 [A.K. Goswami, CJ (Acting).] As agreed upon by Mr. N. Dutta, learned senior counsel for the appellant, Mr. M.K. Choudhury, learned senior counsel, appearing for the respondent No.3 and Mr. B. Gogoi, Page No.# 2/2 learned standing counsel, Health Department, appearing for the respondent Nos.1 & 2, list on 4th June, 2019.
Sd/- Sd/-
JUDGE CHIEF JUSTICE (ACTING)
M. Sharma
Comparing Assistant