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Supreme Court - Daily Orders

Oriental Insurance Company Limited vs Jumabhai Mamadbhai Makrani (Legal ... on 10 April, 2023

Bench: K.M. Joseph, B.V. Nagarathna

     ITEM NO.19                              COURT NO.3                        SECTION III

                                    S U P R E M E C O U R T O F            I N D I A
                                            RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No. 10026/2023

     (Arising out of impugned final judgment and order dated 14-07-2022
     in FA No. 798/2010 passed by the High Court of Gujarat at
     Ahmedabad)

     ORIENTAL INSURANCE COMPANY LIMITED                                            Petitioner(s)

                                                        VERSUS

     JUMABHAI MAMADBHAI MAKRANI
     (LEGAL HEIRS OF DECEASED SH. RAJAK MARKANI) & ORS.                            Respondent(s)

     (IA   No.60539/2023-CONDONATION   OF  DELAY   IN FILING and   IA
     No.60545/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.60541/2023-EXEMPTION FROM FILING O.T.)

     Date : 10-04-2023 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE K.M. JOSEPH
                            HON'BLE MRS. JUSTICE B.V. NAGARATHNA

     For Petitioner(s)
                                       Ms. Archana Pathak Dave, AOR
                                       Mr. Kumar Prashant, Adv.

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

The matter stands adjourned by two weeks in terms of the letter circulated by the learned counsel for the petitioner.

(NIDHI AHUJA) (RENU KAPOOR) AR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Nidhi Ahuja Date: 2023.04.11 17:14:26 IST Reason: