Supreme Court - Daily Orders
Oriental Insurance Company Limited vs Jumabhai Mamadbhai Makrani (Legal ... on 10 April, 2023
Bench: K.M. Joseph, B.V. Nagarathna
ITEM NO.19 COURT NO.3 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 10026/2023
(Arising out of impugned final judgment and order dated 14-07-2022
in FA No. 798/2010 passed by the High Court of Gujarat at
Ahmedabad)
ORIENTAL INSURANCE COMPANY LIMITED Petitioner(s)
VERSUS
JUMABHAI MAMADBHAI MAKRANI
(LEGAL HEIRS OF DECEASED SH. RAJAK MARKANI) & ORS. Respondent(s)
(IA No.60539/2023-CONDONATION OF DELAY IN FILING and IA
No.60545/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.60541/2023-EXEMPTION FROM FILING O.T.)
Date : 10-04-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s)
Ms. Archana Pathak Dave, AOR
Mr. Kumar Prashant, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The matter stands adjourned by two weeks in terms of the letter circulated by the learned counsel for the petitioner.
(NIDHI AHUJA) (RENU KAPOOR) AR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Nidhi Ahuja Date: 2023.04.11 17:14:26 IST Reason: