National Green Tribunal
News Item Titled "Core Breach As ... vs Pccf Karnataka Forest Department And ... on 22 May, 2024
Author: Satyagopal Korlapati
Bench: Satyagopal Korlapati
Item No.34:-
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
Original Application No.65 of 2024(SZ)
[Earlier O.A. No. 85 of 2024(PB)]
IN THE MATTER OF:
Tribunal on its own motion SUO MOTU
based on the news item in Bangalore
Mirror dt: 28.12.2023 titled, "Core breach
as structure set up in Kali Tiger Reserve".
And
Principal Chief Conservator of Forests,
Karnataka Forest Department,
Karnataka and Ors.
...Respondent(s)
Date of hearing: 22.05.2024.
Matter stands adjourned to 13.08.2024.
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