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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(13) in Jammu and Kashmir State Board of School Education Act, 1975

(13)The Secretary may, with the previous approval of the Chairman delegate any of his powers, prescribed under the provisions of this Act or regulations made thereunder, to any officer of the Board.