Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(193) in Punjab Urban Planning and Development Building Rules, 2018 (193)"stilt" means poles, posts or pillars or columns used to allow a structure or building to stand at a distance above the ground and which is of non-habitable height;
