Supreme Court - Daily Orders
R. Geetha vs Union Of India on 24 July, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.7 COURT NO.11 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 11805/2017
(Arising out of impugned final judgment and order dated 23-11-2016
in WA No. 1195/2016 passed by the High Court Of Madras)
R. GEETHA Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(IA No.41973/2017-CONDONATION OF DELAY IN FILING and IA
No.41974/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
Date : 24-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. P.B.Suresh,Adv.
Mr. Vipin Nair, AOR
Mr. Abhay Pratap Singh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks permission to withdraw the special leave petition. Permission is granted. The special leave petition is dismissed as withdrawn.
(MADHU BALA) (PARVEEN KUMARI PASRICHA)
COURT MASTER (SH) COURT MASTER
Signature Not Verified
Digitally signed by
MADHU BALA
Date: 2017.07.25
13:24:39 IST
Reason: