Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

R. Geetha vs Union Of India on 24 July, 2017

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

     ITEM NO.7                                 COURT NO.11                         SECTION XII

                                  S U P R E M E C O U R T O F               I N D I A
                                          RECORD OF PROCEEDINGS

     Diary No(s). 11805/2017

     (Arising out of impugned final judgment and order dated                              23-11-2016
     in WA No. 1195/2016 passed by the High Court Of Madras)

     R. GEETHA                                                                      Petitioner(s)

                                                          VERSUS

     UNION OF INDIA AND ORS.                                                        Respondent(s)

     (IA   No.41973/2017-CONDONATION   OF  DELAY   IN   FILING                              and     IA
     No.41974/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)

     Date : 24-07-2017 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                            HON'BLE MR. JUSTICE UDAY UMESH LALIT


     For Petitioner(s)                     Mr. P.B.Suresh,Adv.
                                           Mr. Vipin Nair, AOR
                                           Mr. Abhay Pratap Singh,Adv.
     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                O R D E R

Learned counsel for the petitioner seeks permission to withdraw the special leave petition. Permission is granted. The special leave petition is dismissed as withdrawn.




     (MADHU BALA)                                                        (PARVEEN KUMARI PASRICHA)
     COURT MASTER (SH)                                                        COURT MASTER


Signature Not Verified

Digitally signed by
MADHU BALA
Date: 2017.07.25
13:24:39 IST
Reason: