Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Manipur - Subsection Section 9(3) in Manipur Societies Registration Act, 1989 (3)An appeal shall lie to the State Government against any objection made by the Registrar and the decision of the State Government on such appeal be final.
