Madhya Pradesh High Court
Murlidhar Soni vs The State Of Madhya Pradesh on 21 August, 2017
SA-922-2017 (MURLIDHAR SONI Vs THE STATE OF MADHYA PRADESH) sh 21-08-2017 e Record be called for.
ad List the matter after receipt of record.
Pr (H.P. SINGH) a JUDGE hy ad M VKV/-
of Digitally signed by VINAY KUMAR VERMA rt DN: c=IN, o=High Court of Madhya Pradesh, ou=Administration, postalCode=482001, st=Madhya ou Pradesh, 2.5.4.20=13db8761eb70b132ff40273d1cd6cbbe79433 45d9b89a3be51b2002de183fc51, C serialNumber=24244eeed4be5112b2864a7944d29b2 b81856b49a70689cb14d4ebd1688ff149, cn=VINAY h KUMAR VERMA ig Date: 2017.08.28 13:42:47 +05'30' H