Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(o) in The Public Records Rules, 1997 (o)"standing guard file" means a compilation of papers on a particular subject-matter consisting of copies of policy decisions, orders, instructions or any another matter incidental thereto arranged in a chronological order;
