[Cites 0, Cited by 0]
[Section 65]
[Entire Act]
Union of India - Subsection
Section 65(15) in The Insurance Rules, 1939
| Situation of the property and name of the owner | Whether land or buildings or both | Whether land is lease-hold or free-hold | Outstanding period of the mortgage if property is lease-hold | Outstanding period of the term if the lease, property is lease-hold | Type of mortgage | Date of mortgage | Value of the land |
| Value of the building | Date of last valuation of the property and name of the valuer | Amount advanced on the mortgage | Rate of interest | Outstanding amount | Remarks | ||
| Land | Buildings | Principal | Interest | ||||