Section 6(8) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006
(8)Subject to the provisions of sub-clause (10) below, once a candidate secure admission to a particular College/Institution based on his/ her option, no more claim for admission into other Colleges or to any other kind of seat be entertained during the phase of admissions in which he/she obtained the admission.
