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Tripura High Court

Mamin Miah On Behalf Of Accd. Golam ... vs The State Of Tripura on 16 July, 2018

Author: Arindam Lodh

Bench: Arindam Lodh

                                 Page 1 of 1




                       HIGH COURT OF TRIPURA
                             AGARTALA

                               BA 62/2018

Mamin Miah on behalf of accd. Golam Hossain
                                                            ----Petitioner(s)
                                  Versus

The State of Tripura
                                                       ----Respondent(s)

For Petitioner(s) : Mr. PK Biswas, Sr. Advocate Mr. P. Majumder, Advocate For Respondent(s) : Mr. B.Choudhury, PP HON'BLE MR. JUSTICE ARINDAM LODH Order 16/07/2018 After hearing for a considerable period of time, Mr. Biswas, learned senior counsel submits that he wants to withdraw the petition.

Accordingly, the petition is dismissed as withdrawn. The case diary is returned back to learned PP.

JUDGE Saikat