Tripura High Court
Mamin Miah On Behalf Of Accd. Golam ... vs The State Of Tripura on 16 July, 2018
Author: Arindam Lodh
Bench: Arindam Lodh
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
BA 62/2018
Mamin Miah on behalf of accd. Golam Hossain
----Petitioner(s)
Versus
The State of Tripura
----Respondent(s)
For Petitioner(s) : Mr. PK Biswas, Sr. Advocate Mr. P. Majumder, Advocate For Respondent(s) : Mr. B.Choudhury, PP HON'BLE MR. JUSTICE ARINDAM LODH Order 16/07/2018 After hearing for a considerable period of time, Mr. Biswas, learned senior counsel submits that he wants to withdraw the petition.
Accordingly, the petition is dismissed as withdrawn. The case diary is returned back to learned PP.
JUDGE Saikat