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Supreme Court - Daily Orders

Essar Shipping Ltd. vs The Board Of Trustees For The Port Of ... on 11 July, 2018

Bench: Abhay Manohar Sapre, Uday Umesh Lalit

     ITEM NO.101                                COURT NO.11                     SECTION XVI

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS

                                          Civil Appeal    No(s).5654/2007

     ESSAR SHIPPING LTD.                                                       Appellant(s)

                                                         VERSUS

     THE BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA                            Respondent(s)

     Date : 11-07-2018 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Appellant(s)
                                          Mr.Bhaskar P. Gupta, Sr.Adv.
                                          Mr.Chira Ranjan Addy, AOR
                                          Mr.Pinaki Addy, Adv.
     For Respondent(s)
                                          Mr.Parag P. Tripathi, Sr.Adv.
                                          Mr.A.V.Rangam, AOR
                                          Mr.Buddy A. Ranganadhan, Adv.
                                          Mr.Raunak Jain, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard in part.

List for continuation of arguments tomorrow i.e. Thursday, 12th July, 2018.

(Ashok Raj Singh) (Chander Bala) Court Master Court Master Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2018.07.16 16:55:24 IST Reason: