Supreme Court - Daily Orders
Essar Shipping Ltd. vs The Board Of Trustees For The Port Of ... on 11 July, 2018
Bench: Abhay Manohar Sapre, Uday Umesh Lalit
ITEM NO.101 COURT NO.11 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).5654/2007
ESSAR SHIPPING LTD. Appellant(s)
VERSUS
THE BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Respondent(s)
Date : 11-07-2018 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Appellant(s)
Mr.Bhaskar P. Gupta, Sr.Adv.
Mr.Chira Ranjan Addy, AOR
Mr.Pinaki Addy, Adv.
For Respondent(s)
Mr.Parag P. Tripathi, Sr.Adv.
Mr.A.V.Rangam, AOR
Mr.Buddy A. Ranganadhan, Adv.
Mr.Raunak Jain, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard in part.
List for continuation of arguments tomorrow i.e. Thursday, 12th July, 2018.
(Ashok Raj Singh) (Chander Bala) Court Master Court Master Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2018.07.16 16:55:24 IST Reason: