Section 4(1)(d) in The Corporation of the City of Panaji (Election) Rules, 2004

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State of Goa - Subsection

Section 4(1)(d) in The Corporation of the City of Panaji (Election) Rules, 2004

(d)the date or dates on which a poll shall, if necessary, be taken, which or the first of which dates shall be a date not earlier than the twelfth day after the last date for the withdrawal of candidatures, and the time during which the poll shall be taken on the date or dates so fixed:

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State of Goa - Subsection

Section 4(1)(d) in The Corporation of the City of Panaji (Election) Rules, 2004