Gujarat High Court
Digjam Limited vs The Collector And Additional ... on 5 February, 2021
Author: Vipul M. Pancholi
Bench: Vipul M. Pancholi
C/SCA/2327/2021 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 2327 of 2021
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DIGJAM LIMITED
Versus
THE COLLECTOR AND ADDITIONAL SUPERINTENDENT OF STAMPS
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Appearance:
MR SANJAY R GUPTA(341) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
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CORAM: HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI
Date : 05/02/2021
ORAL ORDER
Notice and notice as to interim relief returnable on 2.3.2021. In addition to regular mode of service, service through E-mail is permitted. It is open for the petitioner to serve additional copy of the petition with annexures to the learned AGP.
(VIPUL M. PANCHOLI, J) SRILATHA Page 1 of 1 Downloaded on : Sat Feb 06 08:40:54 IST 2021