Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Haryana - Subsection

Section 28(ii) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(ii)in a urinal constructed or adapted to be used for receiving any urine or liquid filth for conveyance to any sewer, an efficient syphon capable for maintaining the urinal and any drain or waste pipe in connection therewith shall be provided ;