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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Goa - Subsection

Section 59(2) in The Goa, Daman And Diu Reorganisation Act, 1987

(2)The strength and composition of the State Cards of Goa shall, on and from the appointed day, be such as is determined by the Central Government in consultation with the State Government.