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[Cites 0, Cited by 0] [Section 279(4)] [Section 279] [Entire Act]

State of Uttar Pradesh - Subsection

Section 279(4)(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)No person shall construct or reconstruct any boundary wall or a portion of a boundary wall within the regular line of the street except with the written permission of the Municipal Commissioner: