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State of Tamilnadu - Section

Section 26 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

26.

All members of the Society of Jesus, the St. Joseph's Mill Hill, London, the Society of Missionaries of St. Francis De Sales, Annecy, the Society of Foreign Mission, Paris and the Salesion Congregation who are certified by the Superior General or the Vicar General of the society to have undergone the first three stages of their training, viz., the Novitiate, the Juniorate and the Philosophy with Science, extending ordinarily over a period of seven years will be permitted to appear for the Collegiate Teacher's Certificate Examination as private candidates, provided that in addition to the theoretical instruction received during their training, they are certified by the same authority to have undergone training under the various aspects of the practical course comprising the training. The award of the Teachers' Diploma which will be recognized for the purposes of teaching the High School classes will, however, be subject to the candidates passing both the written test and the practical examination.