Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 82 in Orissa Entry Tax Act, 1999 82. [ Fire bricks and Refractories [Inserted by Act No. Orissa 1 of 2005, dated 31.1.2005.]
