Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 1(4)] [Section 1] [Entire Act] Union of India - Subsection Section 1(4)(ii) in The Juvenile Justice (Care and Protection of Children) Act, 2015 (ii)procedures and decisions or orders relating to rehabilitation, adoption, re-integration, and restoration of children in need of care and protection.