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Madras High Court

M/S.Apollo Soyoz Electricals Pvt. Ltd vs M/S.Equitas Small Finance Bank Ltd on 10 June, 2019

Author: T.Raja

Bench: T.Raja

                                                              1

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                     DATED: 10.06.2019

                                                          CORAM:

                                           THE HON’BLE MR. JUSTICE T.RAJA

                                                   C.M.A.No.2774 of 2018

                      1.M/s.Apollo Soyoz Electricals Pvt. Ltd.,
                        Rep. By its Director
                          Mr.Girdhargopal Ramratham Jalani,
                        Plot EL-74/75, MIDC Mahape,
                        Navi Mumbai – 400 701.

                      2.Mr.Girdhargopal Ramratan Jalani

                      3.Ms.Kusum Girdhar Jalani                             .. Appellants

                                                             -vs-



                      1.M/s.Equitas Small Finance Bank Ltd.,
                        Formerly known as Equitas Finance Ltd.,
                        Rep. By its Manager-Legal,
                        Spencer Plaza, 4th floors, Phase II,
                        No.769, Mount Road,
                        Anna Salai, Chennai – 2.

                      2.M/s.Emerson Electric Company,
                        Rep. By its Partner/Proprietor,
                        Registered Office, 18th floor, Tower B,
                        Building No.5, Epitomedlf Cyber City, Phase-3,
                        Gurgaon – 122 002. India.




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                      3   M/S EMERSON ELECTRIC COMPANY
                          PARTNER/PROPRIETORCORPORATE OFFICE DELPHY B
                          WING 6TH FLR 151 M.V.ROAD NEAR ORCHID
                          AVENUE HIRANANDANI BUSINESS PARK POWAI
                          MUMBAI 400 076

                      4   M/S SIEMENS
                          PARTNER/PROPRIETOR BIRLA AURORA LEVEL 21
                          PLOT NO.1080 DR ANNIE BESANT ROAD WORLI
                          MUMBAI 400 030

                      5    M/S SIEMENS
                          PARTNER/PROPRIETOR CORPORATE OFFICE R AND D
                          AND TACHNOLGY CENTRE KALWA WORKS THANE
                          BELAPUR ROAD AIROLI NODE NAVI MUMBAI 400
                          708

                      6    M/S ABB GROUP
                          PARTNER/PROPRIETOR 21ST FLR WORLD TRADE
                          CENTRE BRIGADE GATEWAY NO.26/1 DR
                          RAJKUMAR ROAD MALLESHWARAM WEST BANGALORE
                          560 055

                      7   M/S ABB GROUP
                          PARTNER/PROPRIETOR CORPORATE OFFICE ABB
                          HOUSE DR SB PATH OLD GOA STREET BALLARD
                          ESTATE MUMBAI 400 001

                      8    M/S BHEL (BHARAT HEAVY ELECT
                          RICALS LIMITED) REP BY ITS MANAGING
                          DIRECTOR BHEL HOUSE SHRI FORT NEW DELHI
                          110 049

                      9   THE MANAGING DIRECTOR
                          M/S BHEL (BHARAT HEAVY ELECTRICALS LIMITED)
                          BHEL HOUSE SHRI FORT NEW DELHI 110 049




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                      10 CHIEF FINANCIAL OFFICER
                        M/S BHEL (BHARAT HEAVY ELECTRICALS LIMITED
                        BHEL HOUSE SHRI FORT NEW DELHI 110 049

                      11 THE FINANCIAL DEPARTMENT
                        M/S BHEL (BHARAT HEAVY ELECTRICALS
                        LIMITEDBHEL HOUSE SHRI FORT NEW DELHI 110
                        049

                      12 M/S BHEL (BHARAT HEAVY ELECT
                        RICALS LIMITED REP BY ITS MANAGING DIRECTOR
                         CORPORATE OFFICE PLOT NO.98 ELECTRONIC
                        CITY PHASE 1 BENGALURU KARNATAKA 560 100

                      13 THE MANAGING DIRECTOR
                        M/S BHEL (BHARAT HEAVY ELECTRICALS LIMITED
                        CORPORATE OFFICE PLOT NO.98 ELECTRONIC CITY
                        PHASE 1 BENGALURUR KARNATAKA 560 100

                      14 CHIEF FINANCIAL OFFICER
                        M/S BHEL (BHARAT HEAVY ELECTRICALS LIMITED
                        CORPORATE OFFICE PLOTN O.98 ELECTRONIC CITY
                        PHASE 1 BENGALURU KARNATAKA 560 100

                      15 THE FINANCIAL DEPARTMENT
                        M/S BHEL (BHARAT HEAVY ELECTRICALS LIMITED
                        CORPORATE OFFICE PLOTNO.98 ELECTORNIC CITY
                        PHASE 1 BENGALURU KARNATAKA 560 100

                      16 M/S CROMPTON GREAVES LTD
                        REP BY ITS MANAGING DIRECTOR PLOT NO.29 30
                        31 AND 32 NEW INDUSTRIAL AREA NO.1 AKVN DIS
                        RAISEN MANDEDEEP MADHYA PRADESH 462 046

                      17 THE MANAGING DIRECTOR
                        M/S CROMPTON GRAVES LTD PLOTN.29 30 31 AD
                        32 NEW INDUSTRIAL AREA NO.1 AKVN DIS RAISEN
                        MANDEDEEP MADHYA PRADESH 462 046


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                      18 CHIEF FINANCIAL OFFICER
                        M/S CROMPTON GREAVES LTD PLOTNO.29 30 31
                        AND 32 NEW INDUSTRIAL AREA NO.1 AKVN DIS
                        RAISEN MANDEDEEP MADHYA PRADESH 462 046

                      19 THE FINANCIAL DEPARTMENT
                        M/S CROMPTON GREAVES LTD PLOTNO.29 30 31
                        AND 32 NEW INDUSTRIAL AREA NO.1 AKVN DIS
                        RAISEN MANDEDEEP MADHYA PRADESH 462 046

                      20 M/S CROMPTON GREAVES LTD
                        REP BY ITS MANAGING DIRECTOR CORPORATE
                        OFFICE 6TH FLR CG HOUSE DR.ANNIE BEASANT
                        ROAD WORLI MUMBAI 400 018

                      21 THE MANAGING DIRECTOR
                        M/S CROMPTON GREAVES LTD CORPORATE OFFICE
                        6TH FLR CG HOUSE DR ANNIE BESANT ROAD
                        WORLI MUMBAI 400 018

                      22 CHIEF FINANCIAL OFFICER
                        M/S CROMPTON GREAVES LTD CORPORATE OFFICE
                        6TH FLR CG HOUSE DR ANNIE BESANT ROAD
                        WORLI MUMBAI 400 018

                      23 THE FINANCIAL DEPARTMENT
                        M/S CROMPTON GREAVES LTD CORPORATE OFFICE
                        6TH FLR CG HOUSE DR ANNIE BESANT ROAD
                        WORLI MUMBAI 400 018

                      24 M/S WIND WORLD TOWERS
                        REP BY ITS PARTNER/PROPRIETOR PLOT NO.A-9
                        CTS NO.700 VEERA INDUSTRIAL ESTATE VEERA
                        DESAI ROAD NEXT TO BHAGAVATI HOUSE ANDHERI
                        MUMBAI 400 053                         .. Respondents




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                      PRAYER :-     The Civil Miscellaneous Second Appeal is filed under Section

                      37(2)(b) of the Arbitration and Conciliation Act, 1996, to set aside the order dated

                      25.10.2018 made in I.A.No.10 of 2018 in Arbitration Case No.SAP/ESFB/BL-

                      019/2018.

                                           For Petitioners      : Mr.Arun Karthik Mohan

                                           For R1               : Mr.A.Damodaran
                                           For R3 & R4          : Mr.Anirudh Krishnan
                                           For R8 to R15        : Mr.K.Prabhakar
                                           For R2,5,6,7,16to19,20
                                           21,22 to 24          : No Appearance


                                                             ORDER

This Civil Miscellaneous Appeal is directed against the interim award dated 25.10.2018, made in I.A.No.10 of 2018 in Arbitration Case No.SAP/ESFB/BL-019/2018, by the Sole Arbitrator.

2. When the matter is taken up, learned counsel for the first respondent urged this Court to dismiss this appeal, since the Sole Arbitrator has already passed final award on 08.03.2019 itself. It is further submitted that even after a lapse of 90 days from the date of the final award, the appellants have not filed an appeal questioning the correctness of the final award, therefore, the present appeal is liable to be dismissed as infructuous.

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3. In reply, learned counsel for the appellants submitted that the appellants are taking steps to file an appeal against the final award passed by the Sole Arbitrator.

4. Be that as it may, since the Sole Arbitrator has already decided the entire issue by passing the final award on 08.03.2019, nothing survives in the present appeal filed by the appellants questioning the correctness of the interim award dated 25.10.2018 passed by the Sole Arbitrator and accordingly, the present Civil Miscellaneous Appeal is dismissed as infructuous. No Costs. CMP No.2119 of 2018 is closed.

10.06.2019 Rkm http://www.judis.nic.in 7 T.RAJA.,J.

Rkm C.M.A.No.2774 of 2018 10.06.2019 http://www.judis.nic.in