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[Cites 0, Cited by 7] [Section 97(2)] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(2)(xxi) in The Employees' State Insurance Act, 1948

(xxi)the method of recruitment, pay and allowances, disci­pline, superannuation benefits and other conditions of service of the officers and servants of the Corporation other than the Director General and Financial Commissioner;