- Any communication received from any student or pupil of an educational institution in the State which has not been sent through the head of that institution should at once be returned through the Principal or Headmaster, who will treat the case as a breach of discipline. Communications received from parents or guardians must invariably receive consideration.(D. P. I.'s memo. no. 3092-3104. dated the 17th March, 1913.)(B)Gazette Notifications
