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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(1) in The Orissa District Planning Committees Rules, 2000

(1)The Presiding Officer shall not allow any unauthorised person to enter the polling station. Besides the voters, only the candidates, their election agents and the public servants on duty in connection with the election shall be admitted to the polling station at any time. The Presiding Officer shall also regulate movement of the voters for peaceful conduct of poll.