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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(4)(i) in The Gujarat Panchayats, Municipalities, Municipal Corporations and State Tax on Professions, Trades, Callings and Employments Act, 1976

(i)confirm, annul, reduce, enhance, or otherwise modify the assessment or penalty or interest, or