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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(5) in Presidential And Vice-Presidential Elections Rules, 1952

(5)The cover so sealed shall, for the purposes of rules 21, 23,29 and 30 be deemed to be the ballot box used at that place of polling and the provisions of those rules shall apply accordingly.]