Chattisgarh High Court
Bharti Ayurved Medical College And ... vs Union Of India 76 Wpc/2681/2007 ... on 11 December, 2018
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPC No. 3390 of 2018
• Bharti Ayurved Medical College and Hospital, Durg Through Jay
Chandrakar Authorised Representative, S/o Sushil Chandrakar,
A/o 25 Years, R/o Mukt Nagar, Near Sagar, Hardware, Durg,
Chhattisgarh
---- Petitioner
Versus
1. Union Of India Through Secretary, Ministry Of Ayurveda, Yoga
And Naturopathy, Unani, Siddha And Homeopathy (Ayush),
Ayush Bhawan, B-Block, G. P. O. Complex, Ina, New Delhi.
110023., District : New Delhi, Delhi
2. State Of Chhattisgarh Through Secretary, Department Of Health
And Family Welfare And Medical Education, Mahanadi Bhawan,
Naya Raipur, Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
3. Directorate Ayurveda Yoga And Naturopathy, Greek Siddha And
Homeopathy (Ayush), Chhattisgaryh. G. E. Road, Raipur,
Chhattisgarh., District : Raipur, Chhattisgarh
4. Central Council Of India Medicine Through Jawahar Lal Nehru
Bhartiya Chikitsa Avam Homeopathy Anusandhan Bhawan, 61-65
Institutional Area, Janakpuri, D, Block New Delhi- 110058.,
District : New Delhi, Delhi
5. Ayush And Health Science University Through The Registrar,
G.E. Road, Raipur, Chhattisgarh
---- Respondents
For Petitioner Shri Sourabh Dangi, Advocate For Respondent-UOI Shri K. G. Yadav, Advocate on behalf of Shri B. Gopa Kumar, ASG For Respondent-State Shri Shashank Thakur, GA Hon'ble Justice Mr. Prashant Kumar Mishra Order On Board 11/12/2018
1. Learned counsel for the petitioner seeks permission of the Court to withdraw the writ petition.
2. Permitted granted.
3. Accordingly, the writ petition is dismissed as withdrawn.
Sd/-
Prashant Kumar Mishra Judge Nirala