Madhya Pradesh High Court
Mukesh Jain vs Union Of India on 6 October, 2023
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 9202 of 2019 (MUKESH JAIN Vs UNION OF INDIA AND OTHERS) Dated : 06-10-2023 Parties through their counsel.
List the case alongwith W.P.No.9200/2019.
(VIJAY KUMAR SHUKLA) JUDGE VS Signature Not Verified Signed by: VARSHA SINGH Signing time: 07-10-2023 11:28:59