Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(b) in The Merchant Shipping (Tonnage Measurement of Sailing Vessels) Rules, 1960 (b)"break" means the space above the line of the upper deck, when the deck is cut off and continued at a higher elevation;
