Himachal Pradesh High Court
Devinder Singh Sharma vs . State Of H.P. & Ors. on 20 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Devinder Singh Sharma vs. State of H.P. & ors.
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CWP No.4833/202220.7.2022 Present: Ms. Meenakshi Sharma, Advocate, for the petitioner.
Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Shiv Pal Manhans, Mr. Vinod Thakur, Addl. A.Gs. & Mr. Bhupinder Thakur, Dy.A.G. for the respondents.
CWP No. 4833/2022 & CMP No. 9591/2022 Notice. Mr. Bhupinder Thakur, learned Advocate General, appears and waives service of notice on behalf of the respondents. Reply within three weeks.
Deputy List along with CWP No. 4654/2022 on 18.8.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 20.7.2022 (pankaj) ::: Downloaded on - 21/07/2022 20:07:31 :::CIS