Section 36(1)(b) in Kashmir and Jammu Universities Act, 1969

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(b)Committee for appointment of the officers of the status of the Joint Registrar, Deputy Librarian and above :-

(i)Vice-Chancellor (Chairman) ;

(ii)Pro-Vice-Chancellor, if any ;

(iii)Financial Adviser ; and

(iv)a member of the University Council concerned, nominated by the Chancellor.

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