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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(1)(a) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(a)applications shall be invited at appropriate intervals, but at least once each year, from indigent senior citizens, as defined in explanation to sub-section (2) of section 19 of the Act, desirous of living in the home ;