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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(3) in The Orissa Private Security Agencies Rules, 2009

(3)The Private security guards will have to successfully undergo the training prescribed by the Competent Authority. On completion of the training each successful trainee will be awarded a certificate in Form No. IV by the training institute or organization.