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State of Madhya Pradesh - Section

Section 11 in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

11. Inspection and issue of certified copies.

(1)Every member of the public shall have the right to inspect the voters' list on payment of a fee of rupees five and certified copies of the same may be issued by the Registration Officer to an applicant on payment of a fee of rupee one per page.