Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act] State of Gujarat - Subsection Section 24(1)(iv) in The Maharaja Sayajirao University of Baroda Act, 1949 (iv)to administer the funds placed at the disposal of the University for specific purposes and to keep and maintain proper accounts of the same;