Section 2(8)(a) in The West Bengal Private Forests Act, 1948.

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State of West Bengal - Subsection

Section 2(8)(a) in The West Bengal Private Forests Act, 1948.

(a)the following whether found in, or brought from, a forest or not, that is to say :-

(i)timber, charcoal, caoutchouc, catechu, woodoil, resin, natural varnish, bark, lac, mahua flowers, mahua seeds, kuth and myrabolams, and

(ii)wild animals and skins, tusks, horns, bones, silk, cocoons, honey and wax, and all other parts or produce of animals, and