Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in The Chennai Metro Railway (Carriage and Ticket) Rules, 2014

(2)The ticket issued under sub-rule (1) shall be of the following types, namely :-
(a)Single journey ticket, which can also be contactless smart tokens or paper contactless smart cards;
(b)stored value cards, valid for the period as authorized;
(c)Group Ticket for group journey as authorized;
(d)any other ticket as authorized in the Business Instructions published by metro railway administration from time to time.