Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 379] [Entire Act] Union of India - Subsection Section 379(b) in The Merchant Shipping Act, 1958 (b)if the certificate was issued outside India, be effective-(i)within India and the territorial waters of India, in respect of all ships; and(ii)outside India, in respect of Indian ships only.