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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(33) in The Orissa Land Reforms Act, 1960

(33)"year" means the agricultural year commencing on the first day of [April] [Substituted vide Orissa Act No. 13 of 1965.];Note. - The term "year" has been defined under Section 2 (a) of the Orissa Agricultural Year Act 24 of 1963 and Section 2 (i) (a) of the Orissa Tenants Relief Act, 1956.