Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(1)(c) in The Rajasthan Lands Summary Settlement Act, 1953 (c)the number and nature of crops grown and the quantity of the produce raised, during the period specified in clause (d);