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[Cites 0, Cited by 0] [Section 242(2)] [Section 242] [Entire Act]

State of Tamilnadu - Subsection

Section 242(2)(x) in Tamil Nadu Panchayats Act, 1994

(x)providing for the travelling and other allowances of the Chairman, Vice-Chairman and other members of the Panchayat Union Council, District Panchayat and of members of the Committees of the Panchayat Union Council and District Panchayat;