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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(1)(c) in The Assam Liquor Prohibition Act, 1952

(c)seize such liquor, material, utensil, implement or apparatus, and any document or other article which may furnish evidence of the commission of the offence ;