Calcutta High Court
Escort Dealmark Pvt. Ltd. & Anr vs United Bank Of India & Ors on 17 December, 2014
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
W.P. No. 1184 of 2014
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
ESCORT DEALMARK PVT. LTD. & ANR,.
Versus
UNITED BANK OF INDIA & ORS.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 17th December, 2014.
Appearance :
Mr. Samit Talukdar, Adv.
Mr. Prabir Banerjee, Adv.
The Court : One of the respondents has his office
outside the jurisdiction of the Original Side. The writ petitioner seeks leave to convert the writ petition to the Appellate Side. Such leave is granted. In view of such conversion I have no determination over W.P. No. 1184 of 2014 and the same is released from my list.
(DEBANGSU BASAK, J.) SBI