Calcutta High Court
In View Of 2020 Scc Online Sc 1025 (Action ... vs Shyam Metalics And Energy Ltd.) on 26 February, 2021
Author: Debangsu Basak
Bench: Debangsu Basak
OD 30
ORDER SHEET
CP/416/2016
IN THE HIGH COURT AT CALCUTTA
ORIGINAL JURISDICTION
ORIGINAL SIDE
RE: KANOI PLANTATIONS PVT. LTD.
AND
HTC IMPEX PVT. LTD.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date: 26th February, 2021. (Via Video Conference) Appearance:
Ms. Sonal Shah, Adv.
Mr. Kushagra Shah, Adv.
Mr. Aniket Chaudhury, Adv.
Mr. Abhirup Chakraborty, Adv.
The Court: Affidavits filed in Court be taken on record. The winding up petition is at the pre-admission stage. In view of 2020 SCC Online SC 1025 (Action Ispat and Power Pvt. Ltd. Vs. Shyam Metalics and Energy Ltd.), CP/416/2016 be transferred to the National Company Law Tribunal, Kolkata for adjudication.
The Department will treat CP/416/2016 as disposed of so far as the records of this Hon'ble Court are concerned.
(DEBANGSU BASAK, J.) B.Pal