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Calcutta High Court

In View Of 2020 Scc Online Sc 1025 (Action ... vs Shyam Metalics And Energy Ltd.) on 26 February, 2021

Author: Debangsu Basak

Bench: Debangsu Basak

OD 30

                                      ORDER SHEET

                                       CP/416/2016

                             IN THE HIGH COURT AT CALCUTTA
                                  ORIGINAL JURISDICTION
                                      ORIGINAL SIDE


                             RE: KANOI PLANTATIONS PVT. LTD.
                                          AND
                                   HTC IMPEX PVT. LTD.




    BEFORE:
    The Hon'ble JUSTICE DEBANGSU BASAK

Date: 26th February, 2021. (Via Video Conference) Appearance:

Ms. Sonal Shah, Adv.
Mr. Kushagra Shah, Adv.
Mr. Aniket Chaudhury, Adv.
Mr. Abhirup Chakraborty, Adv.
The Court: Affidavits filed in Court be taken on record. The winding up petition is at the pre-admission stage. In view of 2020 SCC Online SC 1025 (Action Ispat and Power Pvt. Ltd. Vs. Shyam Metalics and Energy Ltd.), CP/416/2016 be transferred to the National Company Law Tribunal, Kolkata for adjudication.
The Department will treat CP/416/2016 as disposed of so far as the records of this Hon'ble Court are concerned.
(DEBANGSU BASAK, J.) B.Pal