Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 10 in Brahmaputra Board Act, 1980 10. Advisory Committees.- Subject to any rules made in this behalf the Board may from time to time constitute such Advisory Committees as may be necessary for the efficient discharge of its functions.
