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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(j) in Telangana Registration of Horticulture Nurseries (Regulation) Act, 2010

(j)'Kind' means one or more related species or subspecies of crop plants each individually or collectively known by one common name such as mango, tomato, rose, coconut etc.;