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State of Odisha - Section

Section 2 in The Court-fees (Orissa Amendment) Act, 1974

2. Amendment of Schedule II, Act 7 of 1870.

- In Schedule II to the Court-fees Act, 1980.
(a)in Article 1, the entries occurring under the heading "proper fee" as mentioned in Column (1) of the following Schedule shall respectively be substituted by the entries shown against them in Column (2) thereof: