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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Haryana - Subsection

Section 53(2)(vii) in Haryana Municipal Business Bye-laws 1981

(vii)Search fee, for any record concerning which sufficient information has not been supplied to enable the record to be traced easily; shall be rupees 5 per year, for each year's record